Citation : 2019 Latest Caselaw 4893 ALL
Judgement Date : 22 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 69 Case :- APPLICATION U/S 482 No. - 7978 of 2010 Applicant :- Dinesh And Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Jai Narain Counsel for Opposite Party :- Govt. Advocate Hon'ble Vivek Kumar Singh,J.
As prayed by the learned counsel for the applicants, the case is passed over for the day.
List in the month of July,2019.
Interim order, if any, is extended till the next date of listing.
Order Date :- 22.5.2019
IA
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