Kamlakar Dubey And Others vs State Of U.P. And Another
2019 Latest Caselaw 4892 ALL

Citation : 2019 Latest Caselaw 4892 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Kamlakar Dubey And Others vs State Of U.P. And Another on 22 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 7995 of 2010
 

 
Applicant :- Kamlakar Dubey And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicants, the case is passed over for the day.

List in the month of July,2019.

Interim order, if any, is extended till the next date of listing.

Order Date :- 22.5.2019

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