The New India Assurance Co. Ltd. ... vs Smt.Kila Devi And Ors
2019 Latest Caselaw 4887 ALL

Citation : 2019 Latest Caselaw 4887 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

The New India Assurance Co. Ltd. ... vs Smt.Kila Devi And Ors on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 927 of 1997
 

 
Appellant :- The New India Assurance Co. Ltd. Allahabad
 
Respondent :- Smt.Kila Devi And Ors
 
Counsel for Appellant :- Vinod Swarup
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri K.S. Amist, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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