M/S Annapurna Rice Mill Dehri vs State Of U.P. And 3 Others
2019 Latest Caselaw 4885 ALL

Citation : 2019 Latest Caselaw 4885 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

M/S Annapurna Rice Mill Dehri vs State Of U.P. And 3 Others on 22 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 37498 of 2013
 

 
Petitioner :- M/S Annapurna Rice Mill Dehri
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manish Goyal,Siddharth Singhal,Vinay Kumar Mishra
 
Counsel for Respondent :- C.S.C.,A.K. Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List on 29.5.2019 along-with record of Civil Misc. Writ Petitions No.47362 of 2013, 53164 of 2013, 61670 of 2013 and 55971 of 2013.

Order Date :- 22.5.2019

Pramod Tripathi

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