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Dharmendra Kumar vs Indian Oil Corporation Ltd. And ...
2019 Latest Caselaw 4884 ALL

Citation : 2019 Latest Caselaw 4884 ALL
Judgement Date : 22 May, 2019

Allahabad High Court
Dharmendra Kumar vs Indian Oil Corporation Ltd. And ... on 22 May, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 46966 of 2013
 

 
Petitioner :- Dharmendra Kumar
 
Respondent :- Indian Oil Corporation Ltd. And Another
 
Counsel for Petitioner :- Prabhakar Tripathi,Anand Tiwari,Dharm Vir Jaiswal,Satendra Kumar
 
Counsel for Respondent :- Anand Tiwari,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the month of July, 2019.

Order Date :- 22.5.2019

Pramod Tripathi

 

 

 
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