Citation : 2019 Latest Caselaw 4883 ALL
Judgement Date : 22 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- APPLICATION U/S 482 No. - 10800 of 2019 Applicant :- Krishna Avtar Opposite Party :- State Of U.P. And Anr Counsel for Applicant :- Rekha P Lal,Kanchan Ranjan,Lal Mani Singh,M J Akhtar,Ulajhan Singh Bind Counsel for Opposite Party :- G.A. Hon'ble Dr. Kaushal Jayendra Thaker,J.
List day after tomorrow i.e. 24th May, 2019.
Order Date :- 22.5.2019
Mukesh
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