Anupati Ram Yadav vs State Of U.P.And 3 Ors.
2019 Latest Caselaw 4881 ALL

Citation : 2019 Latest Caselaw 4881 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Anupati Ram Yadav vs State Of U.P.And 3 Ors. on 22 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 29607 of 2013
 

 
Petitioner :- Anupati Ram Yadav
 
Respondent :- State Of U.P.And 3 Ors.
 
Counsel for Petitioner :- Prem Prakash,Arvind Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Heard Sri Anupati Ram Yadav, petitioner in person. Sri Ashish Mishra, learned counsel for the respondents has commenced his arguments but wants some more time to address the court on the specific questions raised by the petitioner.

On his request, we direct this petition to be placed again on Monday, i.e. on 27.5.2019.

Order Date :- 22.5.2019

Pramod Tripathi

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