Vikas Saxena vs State Of U.P. And Another
2019 Latest Caselaw 4879 ALL

Citation : 2019 Latest Caselaw 4879 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Vikas Saxena vs State Of U.P. And Another on 22 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 7804 of 2010
 

 
Applicant :- Vikas Saxena
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Prabhakar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate,Anupam Tripathi
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicant, the case is passed over for the day.

Order Date :- 22.5.2019

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