Shyam Sunder vs Dharam Pal
2019 Latest Caselaw 4877 ALL

Citation : 2019 Latest Caselaw 4877 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Shyam Sunder vs Dharam Pal on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1444 of 2019
 

 
Appellant :- Shyam Sunder
 
Respondent :- Dharam Pal
 
Counsel for Appellant :- Vishnu C. Srivastava,Nagendra Kumar Srivastava
 
Counsel for Respondent :- P.K. Keshari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

Admit.

Order Date :- 22.5.2019

Mukesh

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