Smt. Sakina And Others vs Lal Mohd. And Others
2019 Latest Caselaw 4875 ALL

Citation : 2019 Latest Caselaw 4875 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Smt. Sakina And Others vs Lal Mohd. And Others on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1446 of 2019
 

 
Appellant :- Smt. Sakina And Others
 
Respondent :- Lal Mohd. And Others
 
Counsel for Appellant :- S.C.Kesarwani
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.C. Kesarwani, Advocate has sought adjournment on the ground of illness.

Admit.

Issue fresh notice to the respondents by speed / registered post.

Steps be taken immediately.

List on 8th July, 2019.

Order Date :- 22.5.2019

Mukesh

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