Ramvir Upadhyaya And Another vs Delhi Transport Corp. And Others
2019 Latest Caselaw 4873 ALL

Citation : 2019 Latest Caselaw 4873 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Ramvir Upadhyaya And Another vs Delhi Transport Corp. And Others on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 222 of 2007
 

 
Appellant :- Ramvir Upadhyaya And Another
 
Respondent :- Delhi Transport Corp. And Others
 
Counsel for Appellant :- M.P. Sarraf,Ramesh Chandra Pal,S.R. Verma,Sudhir Dixit
 
Counsel for Respondent :- Vishesh Kumar Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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