National Insurance Co Ltd vs Rajbeer @ Rajkumar @ Raju And ...
2019 Latest Caselaw 4871 ALL

Citation : 2019 Latest Caselaw 4871 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

National Insurance Co Ltd vs Rajbeer @ Rajkumar @ Raju And ... on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1659 of 2004
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Rajbeer @ Rajkumar @ Raju And Another
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- A.A. Ansari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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