U.P. State Road Transport ... vs Smt. Bala Devi
2019 Latest Caselaw 4867 ALL

Citation : 2019 Latest Caselaw 4867 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

U.P. State Road Transport ... vs Smt. Bala Devi on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 602 of 1995
 

 
Appellant :- U.P. State Road Transport Ghaziabad
 
Respondent :- Smt. Bala Devi
 
Counsel for Appellant :- Samir Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- Y.K.Sinha,Yogesh Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Y.K.Sinha, Advocate and Sri Yogesh Kumar Sinha, Advocate has sought adjournment on the ground of illness.

List on 29.5.2019.

Order Date :- 22.5.2019

Mukesh

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