U.P.State Road Transport ... vs Smt. Munesh
2019 Latest Caselaw 4866 ALL

Citation : 2019 Latest Caselaw 4866 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

U.P.State Road Transport ... vs Smt. Munesh on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1060 of 1988
 

 
Appellant :- U.P.State Road Transport Corporation
 
Respondent :- Smt. Munesh
 
Counsel for Appellant :- S.K.Sharma,Sameer Sharma,Sunil Kumar Misra
 
Counsel for Respondent :- H.N.Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sunil Kumar Misra, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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