United India Insurance Co. Ltd. vs Sri Satish Kuamr And Another
2019 Latest Caselaw 4865 ALL

Citation : 2019 Latest Caselaw 4865 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Sri Satish Kuamr And Another on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 779 of 1998
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Sri Satish Kuamr And Another
 
Counsel for Appellant :- Vineet Saran
 
Counsel for Respondent :- Prakash Padia
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amresh Sinha, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

Download the LatestLaws.com Mobile App