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U.P.S.R.T.C. Ghaziabad vs Hazi Riyasatullah And Another
2019 Latest Caselaw 4864 ALL

Citation : 2019 Latest Caselaw 4864 ALL
Judgement Date : 22 May, 2019

Allahabad High Court
U.P.S.R.T.C. Ghaziabad vs Hazi Riyasatullah And Another on 22 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 565 of 1996
 

 
Appellant :- U.P.S.R.T.C. Ghaziabad
 
Respondent :- Hazi Riyasatullah And Another
 
Counsel for Appellant :- Samir Sharma,Sanjeev Kumar Yadav
 
Counsel for Respondent :- Y.K. Singh,M.S. Uddin,Y.K.Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Despite notice, none has appeared for respondent.

List on 9.7.2019 for final disposal.

Order Date :- 22.5.2019

Mukesh

 

 

 
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