Citation : 2019 Latest Caselaw 4836 ALL
Judgement Date : 21 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1009 of 2018 Applicant :- Saurabh Yagyik Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar Singh,Manvendra Narain Pathak Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 21.5.2019
Masarrat
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!