Viresh Kumar vs State Of U.P. And 10 Others
2019 Latest Caselaw 4803 ALL

Citation : 2019 Latest Caselaw 4803 ALL
Judgement Date : 21 May, 2019

Allahabad High Court

Viresh Kumar vs State Of U.P. And 10 Others on 21 May, 2019

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3649 of 2019
 

 
Petitioner :- Viresh Kumar
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Prem Sagar Verma,Madan Mohan
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Singh
 

 
Hon'ble Vivek Kumar Birla,J.

As prayed, put up this case as fresh on 27.05.2019.

It is made clear that pendency of this petition may not be treated any kind of stay in any kind of proceedings.

Order Date :- 21.5.2019

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