Dashrath Lal vs State Of U.P. And Another
2019 Latest Caselaw 4781 ALL

Citation : 2019 Latest Caselaw 4781 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Dashrath Lal vs State Of U.P. And Another on 20 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 4700 of 2018
 

 
Appellant :- Dashrath Lal
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Satya Nisth Dwivedi
 
Counsel for Respondent :- G.A.,Narsingh Pandey
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed by learned A.G.A. is taken on record.

Learned counsel for the complainant prays for and is granted two weeks' time to file counter affidavit.

List in the week commencing 08.7.2019.

Order Date :- 20.5.2019

RCT/-

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