Mohd. Saleem vs State Of U.P. And 5 Others
2019 Latest Caselaw 4777 ALL

Citation : 2019 Latest Caselaw 4777 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Mohd. Saleem vs State Of U.P. And 5 Others on 20 May, 2019

Bench: Jayant Banerji




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- WRIT - A No. - 7780 of 2019
 

 
Petitioner :- Mohd. Saleem
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shiv Ram Misra,Shashi Nandan, Sr. Advocate
 
Counsel for Respondent :- C.S.C.,Greesh Kumar Malviya
 

 
Hon'ble Jayant Banerji,J.

As prayed, list this case as fresh on 23 May 2019.

Order Date :- 20.5.2019

(Jayant Banerji, J.)

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