Rajnesh vs State Of U.P.
2019 Latest Caselaw 4769 ALL

Citation : 2019 Latest Caselaw 4769 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Rajnesh vs State Of U.P. on 20 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2688 of 2015
 

 
Appellant :- Rajnesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Irshad Ahmad,Zafar Abbas
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The Parcha filed today by Sri Tripurari Pal, Advocate on behalf of the appellant is taken on record.

List in the week commencing 29.7.2019 showing the name of Sri Tripurari Pal, learned counsel for the appellant.

Order Date :- 20.5.2019

RCT/-

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