Jagpal Singh And Another vs The Apper Sanchalak Chakbandi And ...
2019 Latest Caselaw 4761 ALL

Citation : 2019 Latest Caselaw 4761 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Jagpal Singh And Another vs The Apper Sanchalak Chakbandi And ... on 20 May, 2019

Bench: Rajiv Joshi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - B No. - 5628 of 2017
 

 
Petitioner :- Jagpal Singh And Another
 
Respondent :- The Apper Sanchalak Chakbandi And 6 Others
 
Counsel for Petitioner :- Ranjeet Asthana,Jitendra Yadav
 
Counsel for Respondent :- C.S.C.,Manoj Kumar,Ramesh Chandra Yadav,Sanjay Kumar Yadav,Vijay Singh Sengar
 

 
Hon'ble Rajiv Joshi,J.

List after two weeks due to illness slip of Sri Sanjay Kumar Yadav, learned counsel for the respondents.

Interim order, granted earlier shall continue till the next date of listing.

Order Date :- 20.5.2019

Akbar

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