Raj Kumar vs State Of U.P.
2019 Latest Caselaw 4742 ALL

Citation : 2019 Latest Caselaw 4742 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Raj Kumar vs State Of U.P. on 17 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4445 of 2018
 

 
Applicant :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ramesh Chandra Yadav,Preeti Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of the State, is taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.5.2019

Masarrat

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