Ajay Jain vs Kanpur Electric Supply And 2 ...
2019 Latest Caselaw 4721 ALL

Citation : 2019 Latest Caselaw 4721 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Ajay Jain vs Kanpur Electric Supply And 2 ... on 17 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16945 of 2019
 

 
Petitioner :- Ajay Jain
 
Respondent :- Kanpur Electric Supply And 2 Others
 
Counsel for Petitioner :- Shyam Surat Shukla,Shailendra Kumar Ojha
 
Counsel for Respondent :- Suman Kumar Yadav
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Put up on Tuesday, i.e. on 21.5.2019, as fresh.

In the meantime, Sri Suman Kumar Yadav, learned counsel for the respondents may seek instructions as to why the electricity of the petitioner has been disconnected when there is no order in writing for such disconnection by any competent authority.

Order Date :- 17.5.2019

Pramod Tripathi

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