Sangeeta Devi vs State Of U.P. And 4 Others
2019 Latest Caselaw 4716 ALL

Citation : 2019 Latest Caselaw 4716 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Sangeeta Devi vs State Of U.P. And 4 Others on 17 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16966 of 2019
 

 
Petitioner :- Sangeeta Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ram Pratap Yadav,Satya Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on Monday, i.e. on 20.5.2019, as fresh.

Order Date :- 17.5.2019

Pramod Tripathi

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