Smt. Kanti Devi vs State Of U.P.
2019 Latest Caselaw 4715 ALL

Citation : 2019 Latest Caselaw 4715 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Smt. Kanti Devi vs State Of U.P. on 17 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2608 of 2019
 

 
Appellant :- Smt. Kanti Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satyendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list and connect with Criminal Appeal No. 2560 of 2019.

Order Date :- 17.5.2019

RCT/-

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