M.G. Industrial Training Center vs Babulesh (Deceased) And 3 Others
2019 Latest Caselaw 4707 ALL

Citation : 2019 Latest Caselaw 4707 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

M.G. Industrial Training Center vs Babulesh (Deceased) And 3 Others on 17 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 583 of 2019
 

 
Appellant :- M.G. Industrial Training Center
 
Respondent :- Babulesh (Deceased) And 3 Others
 
Counsel for Appellant :- Komal Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents on the delay condonation application by speed / registered post returnable on 2nd August, 2019.

Steps be taken immediately.

Order Date :- 17.5.2019

Mukesh

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