Braj Kishor & Ors. vs Union Of India Thru. Secy. Deptt. ...
2019 Latest Caselaw 4702 ALL

Citation : 2019 Latest Caselaw 4702 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Braj Kishor & Ors. vs Union Of India Thru. Secy. Deptt. ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 29715 of 2018
 
Petitioner :- Braj Kishor & Ors.
 
Respondent :- Union Of India Thru. Secy. Deptt. Of Labour & Ors.
 
Counsel for Petitioner :- Manish Kumar,Atul Kumar Dwivedi
 
Counsel for Respondent :- A.S.G.,Shikhar Anand
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this case in the additional cause list on 20.05.2019 to be taken up at 3:00 p.m.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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