Shahid vs State Of U.P.
2019 Latest Caselaw 4677 ALL

Citation : 2019 Latest Caselaw 4677 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Shahid vs State Of U.P. on 16 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3013 of 2018
 

 
Applicant :- Shahid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shamsher Bahadur Maurya,Ajay Kumar,Kapil Tyagi,R.S. Maurya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after two weeks.

Order Date :- 16.5.2019

Masarrat

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