Jeetu Yadav vs State Of U.P.
2019 Latest Caselaw 4673 ALL

Citation : 2019 Latest Caselaw 4673 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Jeetu Yadav vs State Of U.P. on 16 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8269 of 2018
 

 
Applicant :- Jeetu Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The copy of injury report of injured Ram Dutt has not been filed by the applicant.

Learned counsel for the applicant prays for and is granted one week's time to file copy of the injury report of injured along with supplementary report and X-ray report, if any.

Order Date :- 16.5.2019

Masarrat

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