Satya Narain And Another vs State Of U.P. Thru Chief Secy. Lok ...
2019 Latest Caselaw 4669 ALL

Citation : 2019 Latest Caselaw 4669 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Satya Narain And Another vs State Of U.P. Thru Chief Secy. Lok ... on 16 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13591 of 2019
 
Petitioner :- Satya Narain And Another
 
Respondent :- State Of U.P. Thru Chief Secy. Lok Bhavan And Ors.
 
Counsel for Petitioner :- Mukund Tewari
 
Counsel for Respondent :- C.S.C.,Vivek Saxena
 

 
Hon'ble Rajesh Singh Chauhan,J.

List and connect with Writ Petition No.13755 (S/S) of 2019.

For orders, see my order of date, passed on separate sheets in Writ Petition No.13755 (S/S) of 2019.

Order Date :- 16.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App