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Sarita Devi And 6 Others vs Mohan Singh Yadav And 2
2019 Latest Caselaw 4643 ALL

Citation : 2019 Latest Caselaw 4643 ALL
Judgement Date : 16 May, 2019

Allahabad High Court
Sarita Devi And 6 Others vs Mohan Singh Yadav And 2 on 16 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1410 of 2019
 

 
Appellant :- Sarita Devi And 6 Others
 
Respondent :- Mohan Singh Yadav And 2
 
Counsel for Appellant :- Jay Prakash Singh,Nandlal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The earlier order having not been transcribed, is recalled.

Admit.

Issue notice to the respondents by speed / registered post returnable on 5th September, 2019.

Steps be taken immediately.

Order Date :- 16.5.2019

Mukesh

 

 

 
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