Citation : 2019 Latest Caselaw 4632 ALL
Judgement Date : 16 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 574 of 2019 Appellant :- Nitin Kumar @ Ritik (Minor) Respondent :- The Oriental Insurance Co. Ltd. And Another Counsel for Appellant :- Sushil Kumar Hon'ble Dr. Kaushal Jayendra Thaker,J.
Certified copy of formal order may be filed by the appellant within four weeks. Office to give regular number.
Admit.
Issue notice to the respondents by speed / registered post returnable on 26.8.2019.
Call for record of Court below.
Steps be taken immediately.
Order Date :- 16.5.2019
Mukesh
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