Ram Sarikh vs Ram Dulare And Others
2019 Latest Caselaw 4576 ALL

Citation : 2019 Latest Caselaw 4576 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Ram Sarikh vs Ram Dulare And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1704 of 2001
 

 
Appellant :- Ram Sarikh
 
Respondent :- Ram Dulare And Others
 
Counsel for Appellant :- Raj Kishore Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This appeal is of the year 2001. This matter has been listed for the first time after 2002.

List on 29.5.2019.

Order Date :- 15.5.2019

Mukesh

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