Smt. Kamlesh Devi vs Nand Kishore Gupta
2019 Latest Caselaw 4575 ALL

Citation : 2019 Latest Caselaw 4575 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Smt. Kamlesh Devi vs Nand Kishore Gupta on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 23 of 1992
 

 
Appellant :- Smt. Kamlesh Devi
 
Respondent :- Nand Kishore Gupta
 
Counsel for Appellant :- H.S.Srivastava
 
Counsel for Respondent :- N.K.Chatarjee
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant has absented himself. This appeal is of the year 1992. Sri N.K. Chatarjee, Advocate is present.

I have no other option but to dismiss the appeal for want of prosecution.

Hence, this appeal is dismissed for want of prosecution.

Interim relief, if any, stands vacated.

Order Date :- 15.5.2019

Mukesh

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