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Lallan Dixit vs State Of U.P.
2019 Latest Caselaw 4568 ALL

Citation : 2019 Latest Caselaw 4568 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
Lallan Dixit vs State Of U.P. on 15 May, 2019
Bench: Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- BAIL No. - 9753 of 2018
 

 
Applicant :- Lallan Dixit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Lal Bahadur Khan
 

 
Hon'ble Anant Kumar,J.

CMA No.61346 of 2019 (Application for listing)

List this case in the next cause list.

Application is disposed of.

Order Date :- 15.5.2019

mks

 

 

 
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