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Amit @ Kallu And 2 Others vs State Of U.P.
2019 Latest Caselaw 4561 ALL

Citation : 2019 Latest Caselaw 4561 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
Amit @ Kallu And 2 Others vs State Of U.P. on 15 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 531 of 2018
 

 
Appellant :- Amit @ Kallu And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nagendra Kumar Singh,Pradeep Kumar Pal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

(Order on Criminal Misc. Exemption Application No. 1 of 2018).

Heard learned counsel for the appellant-applicant on exemption application.

Having gone through the affidavit filed in support of exemption application, as well as office note and supplementary affidavit, it is clear that required papers and other things are completed. Hence defect is removed.

Office to allot regular number in appeal.

List in the next cause list.

Order Date :- 15.5.2019

RCT/-

 

 

 
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