Talbul vs Vindrawati Devi And 7 Others
2019 Latest Caselaw 4560 ALL

Citation : 2019 Latest Caselaw 4560 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Talbul vs Vindrawati Devi And 7 Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1244 of 2019
 

 
Appellant :- Talbul
 
Respondent :- Vindrawati Devi And 7 Others
 
Counsel for Appellant :- Satya Deo Ojha,Atul Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List the correction application along with main matter for admission hearing on 17.5.2019 as fresh.

Order Date :- 15.5.2019

Mukesh

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