U.P.S.R.T.C. Thru Its Regional ... vs Smt. Rita Devi And Others
2019 Latest Caselaw 4559 ALL

Citation : 2019 Latest Caselaw 4559 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

U.P.S.R.T.C. Thru Its Regional ... vs Smt. Rita Devi And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2178 of 2009
 

 
Appellant :- U.P.S.R.T.C. Thru Its Regional Manager
 
Respondent :- Smt. Rita Devi And Others
 
Counsel for Appellant :- Dinkar Mani Tripathi,Ashok Kumar Singh,Gaurav Singh
 
Counsel for Respondent :- Arvind Srivastava,Ashok Kumar Singh,Gaurav Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22nd May, 2019 for final disposal showing the name of Sri Ashok Kumar Singh as counsel for respondent.

Order Date :- 15.5.2019

Mukesh

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