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Chaturbhuj Sharma vs Dinesh Kumar Chahar And Another
2019 Latest Caselaw 4551 ALL

Citation : 2019 Latest Caselaw 4551 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
Chaturbhuj Sharma vs Dinesh Kumar Chahar And Another on 15 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2560 of 2007
 

 
Appellant :- Chaturbhuj Sharma
 
Respondent :- Dinesh Kumar Chahar And Another
 
Counsel for Appellant :- M.M.Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22.5.2019 for final disposal.

Order Date :- 15.5.2019

Mukesh

 

 

 
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