Allo @ Nitansh @ Nishant And ... vs State Of U.P.
2019 Latest Caselaw 4504 ALL

Citation : 2019 Latest Caselaw 4504 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Allo @ Nitansh @ Nishant And ... vs State Of U.P. on 14 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3067 of 2019
 

 
Appellant :- Allo @ Nitansh @ Nishant And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P.S. Chauhan,Smt. Meenakshi Chauhan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the next cause list showing the name of Sri Paritosh Shukla, learned counsel for the complainant.

Order Date :- 14.5.2019

RCT/-

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