Arvind Pandey vs State Of U.P.
2019 Latest Caselaw 4457 ALL

Citation : 2019 Latest Caselaw 4457 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Arvind Pandey vs State Of U.P. on 13 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7662 of 2018
 

 
Applicant :- Arvind Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K.Rao,Chandra Kumar Rai,Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Bhanu Prakash Singh,Om Prakash Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of complainant, is taken on record.

List after 15 days. In the meantime, learned counsel for the applicant may file rejoinder affidavit annexing the statements of witnesses recorded before the trial court, if any.

Order Date :- 13.5.2019

Masarrat

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