Lalaram vs State Of U.P.
2019 Latest Caselaw 4452 ALL

Citation : 2019 Latest Caselaw 4452 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Lalaram vs State Of U.P. on 13 May, 2019

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 491 of 2019
 

 
Appellant :- Lalaram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sandeep Kumar Singh,Salil Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

The case is passed over on the illness slip of Sri Sandeep Kumar Singh, learned counsel for the appellant. Sri Irshad Hussain, learned brief holder for the State is present.

List in the next cause list peremptorily.

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 13.5.2019

A. Mandhani

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