Eagle Developers And Promoters ... vs The State Of U.P. And Others
2019 Latest Caselaw 4443 ALL

Citation : 2019 Latest Caselaw 4443 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Eagle Developers And Promoters ... vs The State Of U.P. And Others on 13 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 27322 of 2011
 

 
Petitioner :- Eagle Developers And Promoters Pvt. Ltd.
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- J.C. Gupta And Co.,J.P. Pandey,S.C. Sharma,Shailly Saxena,Syed Fahim Ahmed,Vipin Sinha
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of learned Standing Counsel, list on 20.5.2019, by which date the record as directed earlier shall be produced.

Order Date :- 13.5.2019

Pramod Tripathi

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