Munna vs M.D. U.P.S.R.T.C. Tedi Kothi ...
2019 Latest Caselaw 4430 ALL

Citation : 2019 Latest Caselaw 4430 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Munna vs M.D. U.P.S.R.T.C. Tedi Kothi ... on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 864 of 2004
 

 
Appellant :- Munna
 
Respondent :- M.D. U.P.S.R.T.C. Tedi Kothi Lucknow
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Anuj Srivastasva,Anuj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 20.5.2019.

Order Date :- 13.5.2019

Mukesh

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