Manindra Tiwari vs U.O.I. Thru Secy.Ministry ...
2019 Latest Caselaw 4391 ALL

Citation : 2019 Latest Caselaw 4391 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Manindra Tiwari vs U.O.I. Thru Secy.Ministry ... on 10 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 26103 of 2017
 
Petitioner :- Manindra Tiwari
 
Respondent :- U.O.I. Thru Secy.Ministry Deptt.Of Consumer Affairs & Ors.
 
Counsel for Petitioner :- Niraj Kumar Srivastava,Ashok Kumar Singh
 
Counsel for Respondent :- A.S.G.,Ajai K Singh,Dileep Kumar Singh Chauha,Shikhar Anand
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency, but due to paucity of time, it could not be taken up.

List this petition on 21.05.2019 within top ten cases.

Order Date :- 10.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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