Austin Herald Burnod vs The Central Administrative ...
2019 Latest Caselaw 4376 ALL

Citation : 2019 Latest Caselaw 4376 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Austin Herald Burnod vs The Central Administrative ... on 10 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 18533 of 2011
 

 
Petitioner :- Austin Herald Burnod
 
Respondent :- The Central Administrative Tribunal Alld. And Others
 
Counsel for Petitioner :- A.P. Srivastava
 
Counsel for Respondent :- Sudhir Bharti,Rajnish Kumar Rai
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness of Sri A.P. Srivastava, learned counsel for the petitioner.

Order Date :- 10.5.2019

Pramod Tripathi

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