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Om Prakash Pathak And Another vs State Of U.P. Thru Chief Secy. ...
2019 Latest Caselaw 4375 ALL

Citation : 2019 Latest Caselaw 4375 ALL
Judgement Date : 10 May, 2019

Allahabad High Court
Om Prakash Pathak And Another vs State Of U.P. Thru Chief Secy. ... on 10 May, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 10835 of 2019
 

 
Petitioner :- Om Prakash Pathak And Another
 
Respondent :- State Of U.P. Thru Chief Secy. Govt.Of U.P. Lko. & Ors.
 
Counsel for Petitioner :- Mukund Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Writ petition allowed, vide my order of date, passed on separate sheets in Writ Petition No.7212 (S/S) of 2019.

Order Date :- 10.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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