Nitin vs State Of U.P.
2019 Latest Caselaw 4372 ALL

Citation : 2019 Latest Caselaw 4372 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Nitin vs State Of U.P. on 10 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1927 of 2019
 

 
Appellant :- Nitin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Sawhney
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As per office report, lower court record has not yet been received.

Office is directed to send reminder to the District Judge concerned for submission of lower court record through special messenger within a period of four weeks.

List after four weeks along with the record of criminal appeal no. 2549 of 2019 and criminal appeal no. 2565 of 2019.

Order Date :- 10.5.2019

RCT/-

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