Kallu vs State Of U.P.
2019 Latest Caselaw 4366 ALL

Citation : 2019 Latest Caselaw 4366 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Kallu vs State Of U.P. on 10 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1900 of 2019
 

 
Appellant :- Kallu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit.

Since the lower court record has not yet been received, the office is directed to send reminder to the District Judge concerned for submission of lower court record through special messenger within a period of four weeks.

List after expiry of four weeks.

Order Date :- 10.5.2019

RCT/-

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